Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37H] [Entire Act] State of Rajasthan - Subsection Section 37H(5) in The Rajasthan Minor Mineral Concession Rules, 1986 (5)The competent authority shall convey his approval or refusal to the scheme of mining within ninety days from the date of its receipt.
