Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

S Gowdhami vs Dr Radhakrishna Teachers Education ... on 24 September, 2010

Author: A.S.Bopanna

Bench: A.S.Bopanna

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

BETWEEN

1.

DATED THIS THE 247" DAY OF SEPTEMBER 2010

PRESENT

THE HONBLE MR.J.S.KHEI-EAR, CHIEF ,I:js'r1'O-1:}  _

AND

THE HON'BLE MR.JUsTIOE AA;$.fB'{},P}5aNNA'  

ccc No.475/"2O10E'[CiE_.VV_i¥]  A
&      
ccc Nos.5o9«54'a/_;2_o1o(civi;) jg

s GOWDI-{AMI
Age:26    
D/O.SAI_)!&NA.NTI:IAM   "  O'
AGED 'A30'-;J"r_.2:6 "YEARS 4. ;   '
s A S ::NAG--ER.'"SE[;£flVf'MAIN-_ROAD.
THIRUPATHIJR, TMVXIENADUE

SUSHA' " "
D/O.S-INGARAM 
AGED ABOUT 27 YEARS

 -  2/444, '*'1"IaA..OHER COLONY, COIMBATORE
   'TAMENADU

 
. '"Ag€I28',j_D*VO.T THANGARAJ
 ABOUT 28 YEARS

KEERALKKRANDOOR METTUR

 . TAMILNADU
*   SORNA

Age:26

W/OJOTHIKESWARAN

AGED ABOUT 26 YEARS

150/ 1, PACHAPATTI. 2ND CROSS



NORTH STREET, SALEM 1 TAMILNADU

M KALA

Age:26

D/Oil' K MUNISAMY

AGED ABOUT 26 YEARS
KALLAKURICHI

VELLUPURAM DIST
TAMILNADU   

E SUMATHI
Age:28

D/OELUMALAI A   
AGED ABOUT 28 YEARS"«_ 
R K PET. THIRUALLUR D.I.ST._ 
TAMILNADU  ~  "  A

TDEV1 
Age:25  
I)/O.RTIwI1':'?;\_J(3»AV=_ELg  . 
AGED _AUB.OL:4{T--.25 YEA_RS,__. ; V
R K PETI', '_T'I~iIRUALL'1JR'D1S'l"~_ 

   

B DEEVAI'-El '   "
Age:28 .    ,1  A
D/O.M*«BAI.AKRI~SHNAN
AGED AB-OUT 28'YEARs

~ -  .U'j%1'};./227% DEVARA-MPATTI
'  A J'"E'I"FI'HALI POST,
 j  DIST
"-'.__TAIV'£ILNAI;3U

 S'EL'f;ARANI

Age:.'},'.9

 A .-_D/O.MUNIRATHINAM

AGED ABOUT 39 YEARS

 DHRMARAJAPURAM, 38, KALALKOLL

ALANDAVAM. VELLORE DIST
TAMILAN DU



11.

1.2.

G KOKILA

Age:20

D / O.A GOPAL

AGED ABOUT 20 YEARS
VANIAMPADI ROAD.
THIRUPATHUR.
TAMILANDU

G KRISHNAKUMAR
Age:25

S /O.GOV1NDAN
AGED ABOUT 25 YEARS
OMALUR SALEM DIST
TAMILANDU  

E CHANDRAN I 
Age:27  '_  
S/O.C ELUMALAI   

AGED ABOUT 27_YEARS-. A  V "
BANANARAM POST, VVELLGREV A 

TAMILA1'§D1§.-  _  A

  'G

S/Q.v_ IvIURU(;}AN_.    

AGED ABO~'£.}'l'*~3  YEARS

3/290*.--..NEw "COLONY, ALANGUPPAM VILLAGE

% ;AM.EUR TALUK, A
._':L_"TA_flMiLNADU... _____ 

f_ " 'C1 

 , 'D/o.GGVINDAN

AGES ABOUT 20 YEARS

JOHN KENNADY NAGAR

 ~ SINGARAPATTAI, KRISHNAGIRI DIST
»  EAMILNADU

N SASIKUMAR

Age:28

S / ONATARAJAN

AGED ABOUT 28 YEARS



18.

ANDIPALYAM, KADATHUR POST,
KASIBALVAM ERODE
TAMILNADU

C VIJAYALAKSHMI

Age:3O

D / O. GURUSAMY

AGED ABOUT 30 YEARS
PARVATI-IA RAJA STREET,
PERIVAKODIVERI, ERODE  
TAMILNADU 

S BANUMATHI

Age:32

D/O.A SHANMUGAM _ _

AGED ABOUT     

3/ 202, SCHOOL  MAKKINAMKOMBAI
ERODE g hi; :2'.
TAMILNADU   '  '

Agezsi, 5-    ..
A,GED_ ABTQIJ? ,3 1. YEARS
sUNGAKKARfMPAL*£A1=.4
DESIBALVAM"~I?UL°IA1Vi'PATTI
ERODE DEST._TAMI.I;NADU

_"  :13; IANUNLATHIV
 Age:34A,

  » .DxVO~.%NANJ_APPA GOUNDER
 AGED A}3.0UT 34 YEARS
D *KAVILI;§=>ALAYAM
 ERODE DIST TAMILNADU


 V "=--.Age:33
' - . JD/O.KALIYAPPA GOUNDAER

K BAKKIYALAKSHMI

AGED ABOUT 33 YEARS
SUNK MAYAM POST.
PULIAMPATTI



2E.

22.

23.

24.

ERODE DIST TAMILANDU

M SELVI

Age:34

D / QMARAPPA GOUNDER
AGED ABOUT 34 YEARS
ANTIPALYAM KADATHUR POST
KASIPALAYM

ERODE DIST TAMILANDU I  _

C KARPUGAM
Age:32
D/O.GOPAL

KAMACHI AMMAN KOIL     

KUDAKARAI   _  
ERODE DIST TANIILNADU.  u 

RDEVI
Age:35     _ 
  "    
CHE1\I1\I;>;"€??I1w4YAI\g;T.,.  '*  A

SUND;'&KAMBA}AVPxJV1T_POST; 
GOB1-TALUK;   "
TAMIL A;~3vI.J__D1STV _ *

M GAANDHI'MATIJ:I'. 
Age:2/i~. A A ""

S, ._:D'/'0.MANQKARAN
V.   OSPI"l'AE; STREET,

E C~HE'1"T]§'IPALAYAM

A T_ ' TNAMSITTMSRT ERODE DIST.

-V 25.

 K ARASATPLAL

Age} 3 5

 ' 'S-..__W/CLANGAPPAN
= , S35, NADAR STREET, KADATHJR POST

KASIBALYAM
ERODE DIST
TAMILNADU



26.

28.

29.

M VIJAYA

Age:25

W/O .1\/LANICKAM

SANARPUDUR 36 NATAR STREET
KADATHUR POST, KASIPALYAM
ERODE DIST.

TAMILNADU

A SELVI

Age:34

D / QARMUGAM K
ELATHIKUTTITHERU K,
KOLAPALUR POST, 'V V'
TAMILNADU

RVADIVU   
Age:2-4  
D/ORAMASAMY V
KORA1\/IADAI     If
KARATIwI~UVPgA}';AYAM:  . 
GOBI_.TA],U'KV_._-_'_ERODE DIST, A

P,PARVAT~HIV_   
Age:35 ' . V   
D /05 R P1'3RUMAVi"------ V' V

92/9,? "MAR1A1\/II\fIA1\f" KOIL STREET

_; E' <:HE'I*m;_~ALYA;M NAMBIYAR
.f_V'GQBI..TALUKT---ERODE DIST

TAD!/111;' 'ADU

'_ V M -VSHL'-T/AVRIESWAM
V"Age:i2V8j_ 

V  D/_O.1\/§ANI K M

D E'-{AM PALYAM
 LLBALAVAM

V 'ERODE DIST
'- 'ATAMILNADU

D KALAIYARASI

Age:26
D/ODEVARAJ

VVV'°\xV§NA0AV§'.T,  A =   V



33.

34.

NO.32, VETTUVAR STREET,

NEAR OLD  , K V PALLAVAM
SATHYAMANGALAM

ERODE DIST TAMILNADU

S SASIKALA

Age:26
W/ODHARMALINGAM
ANNANAGAR MAIN ROAD.
BANGALOWPURDUR I
ERODE DIST TAMILNADU 

K KALPANA  
Age:3O  
D/O.KRISI~iNAMUR'I'HY 
MUTHUR ERODE... «  V
DIST TAMILNADU_ f % 

BCHANDRASHEKARAN__ i_ 
s/o.BAI.GL:iRu   
271  '
BUDDLO{JR, POST, TTIRUVALLOR DIST

mM11;A"Nm_1k%iVA%v<.% 

M P:1N1'rHA ' ii; V  "
Age : 24.. _

fa/o.K M-UANIRATHINAM
  
 G  PM MAM
A k .VE.-.LLUR DIST

 s I;E1.-AVATH1

Age :2 8

 A.  D/OSADHANATHAM
'UILLIVATTAM VILLAGE

V' " 'VANIVAMBADI VELLORE

DIST TAMILNADU



37. R RAJALAKSHMI
Age:2O
D/O.R HARE
SRINIVASNAGAR
KARUNYA STREET NO. 14.
AMBATTUR POST
CHEN NAJ TAMILNADU

38. TVIJAYALAKSHMI 
Age:2O 1
D/O.TI-IULUKKANAM
VENAMANI VILLAGE  I
KARAIPOONDI  
POLURTRIVANNAMA1A1'~~.._1'   -1  
TAMILNADU  g  1.  .§1:-»COMPL'AINANTS

(By    
1fi..D    at  

INSTI§I'U7{g'IOr'I'13'_.__ V   _  
sax VISPfi_U;ANA'1'H. V1'oYAsA,MsTHE,
V£SFflVANAT'f%;1AP'URA, DEVANAHALLI TALUK
B;ANGALCiR,E DIST, REP BY rrs SECRE
TARY,_N M 'FHEERTE GOWDA S/O.N K MATADAIA
AGED ABO'UT"'5'1,.YRS, R/AT.NO.383, om) POST
OFFICE ROAD, K 'PURAM, BANGALORE»560036

1. DR  1EACHl§RS"EDUCATION

  %%%%% ~ "  RESPONDENT/
ACCUSED

    M s RAJENDRA PRASAD ASSTS.)

 T1iese".CCCs are filed under Secs.11 8: 12 of the

 "..Conte1"npt of Court Act praying to initiate contempt
'- "vc.p1'oc.eedings against the accused for disobeying the
 "--o1'derf dated 21.1.2010 passed in WP Nos.32940--
;;329s1/2009.

These CCCs coming on for orders this day, Chief

 Justice passed the following:

ORDER

WW6"

ORDER J .S.KHEHAR, C.J. (Oral):
1Vlr.R.C.Nagaraj. Adv. for the complainants- petitioners. Sri M .S . Raj endra Prasad, it ' ' _ Sr.Counse1 for accused--~Re;s.ponde;1t."'"~--EfiAccusVedtg'4 "

respondent is also present in Court iifiiperson; it '

2. In terms of 'Ben'c1'l_1Hdlated 23.9.2010, eleven been handed over by__the Secretarnl 'AA'5l{7..'iv:Elsl*iwanath Vidya Samsthe Eearned counsel for the complainantsépetitionersif V the handing over of the aforesaid L"~..cer?;ifi'Cates','~.-"ll learned counsel for the 'll'~._coinplainants--petiti--sners states, that the order dated by this Court, on account of non-

coxnpliancvelifivliereof. the instant contempt petition came to be" Vvt'il.ed by the compla1'nants--petitioners, has now V' 'T fully complied with.

4. In View of the statement made by the learned counsel for the complainant--petitioners, we find no I0 justification in continuing the present proceedings any ' further. The proceedings against the accused- respondent are accordingly dropped.

sa *     d 1 Ad

 

Sk/ - 3
Index: yes / no ..