Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(c) in The University Of Allahabad Act, 2005

(c)all rights and liabilities of the University of Allahabad shall be transferred to, and be the rights and liabilities of, the University;