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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Higher Education Services Commission Act, 1980

(2)It shall comes into force on such date as the State Government may, by notification, [appoint in this behalf.] [The Act came into force on 21.8.1980 vide Notification No. 4280/15-10-81-15(95)-81, dated 20.8.1980.]