Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 20 November, 2017
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
ORDER SHEET
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 20th November, 2017.
Appearance:
Mr. Arnab Sardar, Adv.
...for the plaintiff Mr. Samit Talukdar, Sr. Adv. Mr. S. R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Ms. Ritika Sharoff, Adv. ...for defendant nos. 1 & 2 Mr. Debamitra Adhikari, Adv. ...for defendant nos. 3, 5 & 16 Mr. Tarun Aich, Adv.
Mr. Syed E. Huda, Adv.
...for defendant no.6 Mr. A. K. Dey, Adv.
Mr. Chayan Gupta, Adv. ...for defendant nos. 7, 14 Mr. Pramit Bag, Adv.
...for defendant no.21 & 22.
The Court : By consent of parties, the matter is adjourned for two weeks inasmuch as most of the defendants are not ready with the suggested issues.
Let this matter be listed on 11th December, 2017.
(SAHIDULLAH MUNSHI, J.) sp3