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[Cites 0, Cited by 0] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(5) in The Coal Mines Regulations, 2011

(5)All types of fire fighting and fire suppression systems including automatic fire detection and suppression systems to be used in machinery and plant including HEMMs, materials and chemicals to be used in fire sealing, fighting or suppression systems in mines both on surface as well as belowground shall be of such type, standard and make, as approved by the Chief Inspector by a general or special order in writing.