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State of Assam - Section

Section 15 in Rules Under Section 12 of the Northern India Ferries Act, 1878

15.

Auction under Rule 13 shall be conducted on dates to be fixed by the officer conducting the sale having due regard to the execution the lease and completion of formalities before the date on which the lease takes effect. At least one fortnight's notice shall be given to the public before the date fixed for the auction and notices shall be widely circulated and distributed to the parties interested. The bid list in the result of the sales shall be reported to the Chief Engineer by the Executive Engineers concerned in the form in Appendix 'D' not later than the 15th January.