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Union of India - Section

Section 7 in The Commercial Documents Evidence Act, 1939

7. Certificate of Registry, Safety Certificate, Safety Radio-Telegraphy Certificate, Exemption Certificate, Certificate of Survey, Declaration of Survey, International Load Line Certificate, [Indian Load Line Certificate] [Substituted by Act 35 of 1950, Section 3 and Sch.II, for " British India Load Line Certificate" (w.e.f. 19.4.1950).], Report of Survey of a ship provisionally detained as unsafe, Report of Survey to be served upon the master of a ship declared as unsafe upon survey, Docking Certificate, Memorandum issued under Article 56 of the International Convention for the Safety of Life at Sea, 1929.