Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 9 vs Ram Avtar Verma on 10 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.12 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31729/2017
(Arising out of impugned final judgment and order dated 07-02-2017
in ITA No. 61/2017 passed by the High Court of Delhi at New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 9 Petitioner(s)
VERSUS
RAM AVTAR VERMA Respondent(s)
( IA No.112112/2017-CONDONATION OF DELAY IN FILING)
Date : 10-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Tushar Mehta,ASG
Ms. Niranjana Singh,Adv.
Mr. Om Prakash Shukla,Adv.
Mr. Alok Shukla,Adv.
Mr. Yajur Sharma,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.8900 of 2012. (ANITA MALHOTRA) (CHANDER BALA) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ANITA MALHOTRA Date: 2017.11.11 11:24:03 IST Reason: