Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 47 in The Patents (Amendment) Act, 2002 47. Substitution of new Chapter for Chapter XIX.- For Chapter XIX of the principal Act, the following Chapter shall be substituted, namely:-'' CHAPTER XIX APPEALS TO THE APPELLATE BOARD
