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Delhi High Court - Orders

Sachin Kumar Parolia vs Rahul Rajan & Ors on 15 February, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~97
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 3828/2019
                                    SACHIN KUMAR PAROLIA                           ..... Petitioner
                                                      Through:   Mr.Pulkit Prakash, Mr. Arjun Mohan,
                                                                 Mr. Mudit Kahijani, Mr. Salmon
                                                                 Farooqui and Mr. Shubashish
                                                                 Sharma, Advs.
                                                      versus

                                    RAHUL RAJAN & ORS.                             ..... Respondents
                                                      Through:   Mr. Aman Nandrajog          and      Mr.
                                                                 Chaitanya Sharma, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                     ORDER

% 15.02.2023 The Court has not assembled today as Hon'ble Judge is holding the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.

Re-notify on 02.08. 2023.

(BY ORDER) COURT MASTER FEBRUARY 15, 2023 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:17.02.2023 18:12:12