Delhi High Court - Orders
Sachin Kumar Parolia vs Rahul Rajan & Ors on 15 February, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~97
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3828/2019
SACHIN KUMAR PAROLIA ..... Petitioner
Through: Mr.Pulkit Prakash, Mr. Arjun Mohan,
Mr. Mudit Kahijani, Mr. Salmon
Farooqui and Mr. Shubashish
Sharma, Advs.
versus
RAHUL RAJAN & ORS. ..... Respondents
Through: Mr. Aman Nandrajog and Mr.
Chaitanya Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 15.02.2023 The Court has not assembled today as Hon'ble Judge is holding the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 02.08. 2023.
(BY ORDER) COURT MASTER FEBRUARY 15, 2023 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:17.02.2023 18:12:12