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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 97(3) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(3)The recognised stock exchange(s) shall submit a report to the Board, with respect to the obligations specified in sub-regulations (1) and (2), in the manner specified by the Board.