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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(ii) in Tamil Nadu Medical Registration Act, 1914

(ii)for the [election and term of office of the president and vice-president] [Substituted for the words 'election of the vice-president', by section 7(b), of the Madras Medical Registration (Amendment) Act, 1938 (Madras Act XVI of 1938).] of the Council;