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Calcutta High Court

Ritu Casyab & Ors vs Sarita Arora & Ors on 7 April, 2026

                                                                                      2023:CHC-OS:4046
OD-28
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE

                                IA NO. GA/1/2026
                                        In
                                   EC/29/2013

                               RITU CASYAB & ORS.
                                       Vs
                              SARITA ARORA & ORS.


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH
   Date : 7th April, 2026.

                                                                      Appearance:
                                                           Mr. Tanay Agarwal, Adv.
                                                           Mr. Harsh Agarwal, Adv.
                                                                ...for the petitioner

                                                    Mr. Sarvapriya Mukherjee, Adv.
                                                          Mr. Samriddha Sen, Adv.
                                                           Mr. Surajit Biswas, Adv.
                                                             Mr. Arijeet Bera, Adv.
                                                             ...for respondent no.6

The Court: Proxy Counsel, Mr. Harsh Agarwal appears for the petitioner and states that Mr. Jishnu Chowdhury, learned Senior Advocate is in some personal difficulty and prays for an adjournment.

Let this matter be listed on 21st April, 2026.

(GAURANG KANTH, J.) R.Bhar