Calcutta High Court
Ritu Casyab & Ors vs Sarita Arora & Ors on 7 April, 2026
2023:CHC-OS:4046
OD-28
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IA NO. GA/1/2026
In
EC/29/2013
RITU CASYAB & ORS.
Vs
SARITA ARORA & ORS.
BEFORE:
The Hon'ble JUSTICE GAURANG KANTH
Date : 7th April, 2026.
Appearance:
Mr. Tanay Agarwal, Adv.
Mr. Harsh Agarwal, Adv.
...for the petitioner
Mr. Sarvapriya Mukherjee, Adv.
Mr. Samriddha Sen, Adv.
Mr. Surajit Biswas, Adv.
Mr. Arijeet Bera, Adv.
...for respondent no.6
The Court: Proxy Counsel, Mr. Harsh Agarwal appears for the petitioner and states that Mr. Jishnu Chowdhury, learned Senior Advocate is in some personal difficulty and prays for an adjournment.
Let this matter be listed on 21st April, 2026.
(GAURANG KANTH, J.) R.Bhar