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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 5 in The Tobacco Board Act, 1975

5. Salary and allowances and other conditions of service of Chairman.

The Chairman shall be entitled to such salary and allowances and such conditions of service in respect of leave, pension, provident fund and other matters as may, from time to time, be fixed by the Central Government.