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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987

(1)Where several persons claim to be interested in the amount of compensation determined, the prescribed authority shall determine the persons who, in his opinion, are entitled to receive compensation and the amount payable to each of them.