Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Andhra Pradesh - Subsection Section 49(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (1)The statutes with regard to matters set out in clauses (a) to (h) under section 48 shall be made by the Government at the first instance.
