Supreme Court - Daily Orders
West Bengal College Service Commission vs Priyanka Kundu Mondal on 7 August, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1710 COURT NO.16 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.336/2023
WEST BENGAL COLLEGE SERVICE COMMISSION & ORS. Petitioner(s)
VERSUS
PRIYANKA KUNDU MONDAL & ORS. Respondent(s)
(In D. No. 29137/2021, IA No. 24782/2023 - RESTORATION)
Date : 07-08-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
[IN CHAMBER]
For Petitioner(s) Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Subhrangsu Panda, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
M.A. No. 336 of 2023 and I.A. No. 24782 of 2023 Special Leave Petition (C) D. No. 29137 of 2021 was dismissed pursuant to the earlier order dated 01.11.2022 as the defects were not cured within time.
Steps having been taken thereafter to cure the defects, the subject applications are filed seeking restoration of the special leave petition. The applications are accordingly ordered. The special leave petition shall stand restored to the file.
Registry is directed to take necessary further steps as per due procedure.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.08.10 (RAVI ARORA) 14:40:41 IST Reason: (RENU BALA GAMBHIR) PS TO REGISTRAR COURT MASTER (NSH)