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State of Odisha - Section

Section 7 in The Orissa Irrigation Rules, 1961

7. Principles for providing means of crossing.

- [Section 9(1)] - (1) Suitable means of crossing shall ordinarily be provided at a distance of about two miles; apart on the main and branch canals :Provided that in special cases, the State Government may provide crossings on the main canal at shorter distances for access to important villages, market places, fairs and the like.
(2)Ramps shall be provided at Government cost on distributaries and minors near each village.