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State of Himachal Pradesh - Section

Section 23 in The Himachal Pradesh Tenancy And Land Reforms Rules, 1975

23. Conversion ratio for the purpose of section 104(1)(iv).

- In case the landowner intends to reserve both classes of land i.e., irrigated and unirrigated the conversion ratio for such reservation shall be 1 : 2 :Provided that the total area should not exceed 3 acres when better class of land is converted into the inferior class.