Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in The Rajasthan Mica Act, 1958 (4)If the fee payable under sub-section (3) in respect of any license is not paid within 60 days of the date on which it is required by that sub-section to be paid, such license shall cease to be in force.
