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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Bengal Presidency - Subsection

Section 28(g) in Bengal Excise Act, 1909

(g)[ on the value or cost or the maximum retail price of the excisable article, produced or manufactured in or issued from a manufactory, bottling plant, brewery, winery within the State or on the maximum retail price of the liquor imported into the State.] [Inserted by Act No. 10 of 2016, dated 30.12.2016.]