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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Nagpur Province - Subsection

Section 58(j) in The City of Nagpur Corporation Act, 1948

(j)supplying, constructing and maintaining receptacles, fittings, pipes and other appliances on or for the use of private premises for receiving and conducting the sewage thereof into sewers under the control of the Corporation;