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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

1. Short title, applicability and commencement.

- (i) These rules may be called the Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006.
(ii)They shall apply to all Colleges of Education imparting B.Ed. Course in the State.
(iii)They shall come into force from Academic year 2006-2007.