Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Jharkhand - Subsection Section 7(2) in Bihar Entertainments Tax Act, 1948 (2)[ The amount of security to be deposited under sub-section (1) shall not exceed a sum of rupees five thousand.][xxxxx] [Omitted by Bihar Taxation Laws (Amdt. & Valid.) Act, 1990.]
