Section 18(1)(b) in The Calcutta University Act, 1979.

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State of West Bengal - Subsection

Section 18(1)(b) in The Calcutta University Act, 1979.

(b)Representatives of Departments and Colleges-

(xvi)Heads of Departments of the University;

(i)one from non-teaching employees of the University,

(ii)one from non-teaching employees of the affiliated colleges of the University,

(xvii)five senior most Professors of Departments of the University to be selected by the Vice-Chancellor in alphabetical order of the Department, of whom not more than one Professor shall be from the same Department;

(xviii)Principals of affiliated Colleges, not more than ten, to be nominated by the Vice-Chancellor of whom -

(I)one shall be from a Teacher's Training College;

(II)one shall be from a Law College;

(III)one shall be from other Professional College;

(iv)one shall be from Women's College:

(v)one shall be from Government College;

(xix)five teachers from the Council for Undergraduate studies, of whom at least two shall belong the rank of Associate Professor and others shall be not below the rank of Assistant Professor, to be elected by the members of the Council from amongst themselves in the manner as may be prescribed by the Statutes;

(xx)one representative of officers of the University, to be elected from amongst themselves in the manner as may be prescribed by the Statutes;

(xxi)two representatives of non-teaching employees of whom-

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State of West Bengal - Subsection

Section 18(1)(b) in The Calcutta University Act, 1979.