Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Allahabad High Court

Kaushalendra Singh vs State Of U.P. And 3 Others on 22 October, 2019

Author: Neeraj Tiwari

Bench: Neeraj Tiwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 4794 of 2019
 

 
Petitioner :- Kaushalendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shivendu Ojha,Radha Kant Ojha, Sr. Advocate,Shatrughan Sonwal
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Neeraj Tiwari,J.
 

Disposed of.

For order see order of date passed in Writ A No. 6420 of 2019 (Narendra Kumar Chaturvedi Vs. State of U.P. and 3 others).

Order Date :- 22.10.2019 Arvind