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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(d) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(d)to permit, under the first proviso to sub-section (1) of Section 14, further time to the promoter to execute deeds of apartments;