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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(2)(i) in Assam State Housing Board Act, 1972

(i)Provide technical advice to the State Government and scrutinize projects under housing schemes in the area to which this Act extends when required by the State Government to do so;