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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(5) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(5)The appeal, the Committee's report on it and all other documents in connection with the case shall be laid before the council at their next session.