Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Andhra Pradesh - Subsection Section 38(2) in Hyderabad City Police Act, 1348F (2)The provisions of Section 204 of the Hyderabad Municipal Corporations Act II of 1956 shall apply to any such addition as if it were part of the general tax levied under the said Act.
