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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Hari Ram & Ors. vs . Nhai & Anr. on 4 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Hari Ram & Ors. Vs. NHAI & Anr.

Arb. Appeal No. 11/2023 .

04.04.2023 Present: Mr. Anirudh Sharma, Advocate, for the appellants.

Ms. Shreya Chauhan, Advocate, for respondent No. 1.

Mr. B.N. Sharma and Mr. Raj Kumar Negi, Addl. AGs with Ms. Leena Guleria and Ms. Avni Kochhar, Dy. AGs, for respondent No. 2.

Notice. Ms. Shreya Chauhan, Advocate and Mr. B.N. Sharma, learned Additional Advocate General, accept notice on behalf of respondents No. 1 and 2, respectively.

List alongwith Arbitration Appeal No. 9 of 2023.

( Sushil Kukreja ) Judge 4th April, 2023 (raman) ::: Downloaded on - 04/04/2023 20:36:39 :::CIS