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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Madhya Pradesh - Subsection

Section 96(1)(c) in The M.P. Municipalities Act, 1961

(c)take part in or subscribe in aid of, or assist in any way, any political movement or organisation carried on or run in any part of India or elsewhere relating to the affairs of India;