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State of Rajasthan - Section

Section 6 in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

6. Declaration by the member.

- For the safeguard of the recovery of over or excess payment made on account of some error in the fixation of pay in the Revised Pay scale, each member opting the Revised Pay scale shall give a declaration in Form II that in the event of over payment to him, recovery shall be effected from his pay.