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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(1)(b) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(b)any proceedings under the said rules, pending at the commencement of these rules, shall be continued and disposed of, as far may be in accordance with provisions of these rules as if such proceedings were proceedings under these rules.