Madhya Pradesh High Court
Vinay Rahangdale vs The State Of Madhya Pradesh on 28 July, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-31756-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 31756 of 2025 (VINAY RAHANGDALE Vs THE STATE OF MADHYA PRADESH ) Dated : 28-07-2025 Parties through their counsel.
List the matter on 06.08.2025.
(ACHAL KUMAR PALIWAL) JUDGE vai Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 29-07-2025 11:21:41