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[Cites 0, Cited by 0] [Section 15B(2)] [Section 15B] [Entire Act]

Bombay Presidency - Subsection

Section 15B(2)(c) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(c)the operation and the application of the other relevant provisions of this Act in respect of such tenancy]