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Calcutta High Court

Ashrant Bhartia & Anr vs Jagmohan Kejriwal & Ors on 23 February, 2015

Author: Manjula Chellur

Bench: Manjula Chellur

                          IN THE HIGH COURT AT CALCUTTA
                              Civil Appellate Jurisdiction
                                    ORIGINAL SIDE

                                 APOT 19 OF 2015
                                  GA 478 of 2015
                                       WITH
                                   TS 18 of 2012
                              ASHRANT BHARTIA & ANR.

                                        Versus

                             JAGMOHAN KEJRIWAL & ORS.


      BEFORE:

      The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 23rd February, 2015.


                                        Mr.Surajit Nath Mitra, Sr.Advocate
                                        Mr.S.Chowdhury, Advocate
                                        Mr.Sarbopriya Mukherjee, Advocate
                                        Mr.Sandip Dasgupta, Advocate
                                        Mr.D.Mondal, Advocate
                                        Mr.Sanjiv Kumar Trivedi, Advocate
                                        Mr.Ravitej Chilumuri, Advocate
                                                     ....for appellants
                                        Mr.Dhruba Ghosh, Advocate
                                        Mr.Anirban Ray, Advocate
                                        Mr.C.M.Ghorawat, Advocate
                                        Mr.Samik Kanti Chakraborty, Advocate
                                                     ....for respondents

The Court :- This matter will appear on 25.02.2015.

(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.