Calcutta High Court
Ashrant Bhartia & Anr vs Jagmohan Kejriwal & Ors on 23 February, 2015
Author: Manjula Chellur
Bench: Manjula Chellur
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 19 OF 2015
GA 478 of 2015
WITH
TS 18 of 2012
ASHRANT BHARTIA & ANR.
Versus
JAGMOHAN KEJRIWAL & ORS.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 23rd February, 2015.
Mr.Surajit Nath Mitra, Sr.Advocate
Mr.S.Chowdhury, Advocate
Mr.Sarbopriya Mukherjee, Advocate
Mr.Sandip Dasgupta, Advocate
Mr.D.Mondal, Advocate
Mr.Sanjiv Kumar Trivedi, Advocate
Mr.Ravitej Chilumuri, Advocate
....for appellants
Mr.Dhruba Ghosh, Advocate
Mr.Anirban Ray, Advocate
Mr.C.M.Ghorawat, Advocate
Mr.Samik Kanti Chakraborty, Advocate
....for respondents
The Court :- This matter will appear on 25.02.2015.
(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.