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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3A(2) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(2)[ Omitted.] [Omitted by Act No. 21 of 1990, dated 19-11-1990.]