Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 57] [Entire Act] Union of India - Subsection Section 57(8) in The Indian Evidence Act, 1872 (8)The existence of title, and National Flag of every State of Sovereign recognized by [the Government of India] [Substituted by A.O. 1950, for the [the British Crown].];
