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[Cites 0, Cited by 0] [Section 114(10)] [Section 114] [Entire Act]

State of Goa - Subsection

Section 114(10)(c) in The Goa Co-operative Societies Act, 2001

(c)Any reference to the said Goa, Daman and Diu Co-operative Tribunal in any law or instrument, for the time being in force, shall, with effect from the commencement of this Act, be construed as a reference to the Co-operative Tribunal constituted under this Act.