Section 13(2)(xi) in Institute of Infrastructure, Technology, Research and Management Act, 2012

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2)(xi) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(xi)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by or under this Act or the regulations, and all such other powers for achieving the objects of the University.

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State of Gujarat - Subsection

Section 13(2)(xi) in Institute of Infrastructure, Technology, Research and Management Act, 2012