Chattisgarh High Court
Dr.Bam Deo Padey And Ors vs Guru Ghasidas Vishwavidyalaya 23 ... on 5 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 2168 of 2011
Dr. Ram Deo Pandey & Ors. Versus Guru Ghasidas Vishwavidyalaya & Ors.
05.07.2018 None appears for the petitioner even when the matter is called on two
rounds.
Shri Soumya Rai on behalf of Shri Ashish Shrivastava, Advocate for
respondent No.1.
In the absence of any representation on behalf of the petitioner, this Court is left with no other option but to dismiss the petition for want of prosecution.
Accordingly, the present Writ Petition stands dismissed for want of prosecution.
Sd/-
(P. Sam Koshy) JUDGE Sumit