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Bombay High Court

Flory Olan Barretto Since Decease) Thr. ... vs M/S. Transcon-Sheth Creators Pvt. Ltd on 8 April, 2022

Author: Sandeep K. Shinde

Bench: Sandeep K. Shinde

          Digitally
          signed by
          SHAMBHAVI
SHAMBHAVI NILESH
NILESH
SHIVGAN
          SHIVGAN
          Date:
                                                                    15-CP-241-2022.odt
          2022.04.08
          16:25:52
          +0530


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                      CONTEMPT PETITION NO.241 OF 2022

                       Flory Olan Barretto since
                       Deceased) THR. LRS.
                       Mrs. Daisy O. Pareira                                ...Petitioner
                             Vs
                       M/s. Transcon-Sheth Creator
                       Pvt. Ltd.                                            ... Respondents
                                                       ...

Mr. S.G.Kudle for the Petitioner.

CORAM : SANDEEP K. SHINDE J. DATE : APRIL 8, 2022. P.C. :

Registry shall not place any matter of Mr. Kudle before this Court.
(SANDEEP K. SHINDE, J.) Shivgan 1/1