Bombay High Court
Flory Olan Barretto Since Decease) Thr. ... vs M/S. Transcon-Sheth Creators Pvt. Ltd on 8 April, 2022
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
Digitally
signed by
SHAMBHAVI
SHAMBHAVI NILESH
NILESH
SHIVGAN
SHIVGAN
Date:
15-CP-241-2022.odt
2022.04.08
16:25:52
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO.241 OF 2022
Flory Olan Barretto since
Deceased) THR. LRS.
Mrs. Daisy O. Pareira ...Petitioner
Vs
M/s. Transcon-Sheth Creator
Pvt. Ltd. ... Respondents
...
Mr. S.G.Kudle for the Petitioner.
CORAM : SANDEEP K. SHINDE J. DATE : APRIL 8, 2022. P.C. :
Registry shall not place any matter of Mr. Kudle before this Court.
(SANDEEP K. SHINDE, J.) Shivgan 1/1