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Madhya Pradesh High Court

Ramesh Chandra Ken vs The State Of Madhya Pradesh on 25 July, 2018

                                                      1                             CRR-3442-2018
                            The High Court Of Madhya Pradesh
                                       CRR-3442-2018
                                  (RAMESH CHANDRA KEN Vs THE STATE OF MADHYA PRADESH)

                      1
                      Gwalior, Dated : 25-07-2018
                           Shri Anil Kumar Shrivastava, Advocate for the petitioner.
                           Shri Yogesh Parashar, Public Prosecutor for the State.
                           Let the case-diary be produced by the counsel for the State.
                           List after a week.

                                                                                (SHEEL NAGU)
                                                                                   JUDGE


                      Bu
DHANANJAYA BUCHAKE
2018.07.26

10:30:13 +05'30'