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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(5) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(5)The members of the Board shall receive such travelling and daily allowance as may be prescribed by the Statutes.