Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Tripura - Subsection Section 18(2)(d) in Tripura Town and Country Planning Act, 1975 (d)including the stages by which the plan proposals are proposed to be carried out together with financial implication of each stage.