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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(7) in First Statutes of the University of Udaipur

(7)The amount liable to be subscribed on contributed shall be expressed in full rupees. When the calculation involves paise amounting to less than fifty paise, the paise shall be ignored and if the amount is fifty paise or more, full rupee shall be calculated.