Section 28 in Government Savings Promotion General Rules, 2018
28. Power to relax.
- Where the Central Government is satisfied that the operation of any of these rules or of any provision of a savings schemes causes undue hardship to a depositor or depositors of an account, it may, by order, for reasons to be recorded in writing, relax the requirements of that provision in a manner that is not inconsistent with the provisions of the Act.Government Savings Promotion General Rules, 2018
