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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(5)(h) in Maharashtra Public Universities Act, 2016

(h)implement the policies and strategies for promotion of international linkages with premier national and international universities and institutions, as envisaged by the Board of National and International Linkages and the university authorities;